Section 381(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
(d)[ Civilian Gazetted Officer Class I and Civilians in Central Government Service or those employed in local bodies or reputed firms and in receipt of basic pay exceeding Rs. 800/- per month, will be entitled to the grant of first class fare by rail or highest class fare by steamer, as the case may be, when called up before the Board of Selection for commission in the Indian Naval Reserve or the Indian Naval Volunteer Reserve. They will also be entitled to road mileage and daily allowance as admissible to officers of Grade I if in receipt of pay of Rs. 800/- p.m. on above. Those drawing pay upto Rs. 799/- per month willbe entitled to such allowance as are admissible to officers of Grade II.] [Inserted by S.R.O. 244, dated 2nd August, 1973.]