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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(2)(b) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(b)the terms and conditions of appointment, including salary and allowances of the Secretary-cwm-Chief Accounts Officer under sub-section (6) of section 7;]