(1)Every Head of the Department shall have a list prepared every six months that is, on the 1st January and the 1st July each year of all [self drawing and non-self drawing Government servants] [Rule 51(1) for the words 'gazetted and non-gazetted Government servants', the words 'self drawing and non-self drawing Government servants' substituted - G.O.Ms.No. 118, Finance (Pension) Department, dated 14-03-1997.] who are due to retire within the next [24 to 30 months] [Rule 51(1) for the expression '12 to 18 months', the expression '24 to 30 months' substituted - G.O.Ms.No. 1110, Finance (BG-III) Department, dated 11-12-1980.] of that date.
