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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of West Bengal - Subsection

Section 78(1) in The West Bengal Primary Education Act, 1973

(1)All immovable properties on which road and public works cesses are assessed [, or all such properties which are liable to such assessment,] [Words inserted by W.B. Act 4 of 1984.] according to the provisions of the Cess Act, 1880, shall be liable to the payment of education cess.