National Green Tribunal
Tribunal On Its Own Motion Re Monikhal vs State Of West Bengal Through Chief ... on 13 May, 2026
Item No.11 Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
(THROUGH PHYSICAL HEARING WITH HYBRID MODE)
Miscellaneous Application No.27/2025/EZ
In
Original Application No.66/2021/EZ
Tribunal on its Own Motion, (Re:Monikhal Canal) Applicant
Versus
State of West Bengal & Ors. Respondents
Date of hearing: 13.05.2026
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
HON'BLE MR. ISHWAR SINGH, EXPERT MEMBER
Applicant: Suo Motu
Respondents: Mr. Sibojyoit Chakrabarti, Advocate for respondent no.2
(physically in EZB).
Ms. Paushali Banerjee, Advocate for respondent no.3 (through
VC).
Mr. Rajib Ray, Advocate for respondent no.6 (through VC).
ORDER
1. Status Report by way of affidavit dated 11.05.2026 has been filed by respondent no.2 which is taken on record.
2. List on 24.08.2026 for further hearing.
Arun Kumar Tyagi, JM Ishwar Singh, EM May 13th, 2026 SN 1