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National Green Tribunal

Tribunal On Its Own Motion Re Monikhal vs State Of West Bengal Through Chief ... on 13 May, 2026

Item No.11                                                    Court No.1

               BEFORE THE NATIONAL GREEN TRIBUNAL
                  EASTERN ZONE BENCH, KOLKATA
               (THROUGH PHYSICAL HEARING WITH HYBRID MODE)


                 Miscellaneous Application No.27/2025/EZ
                                      In
                    Original Application No.66/2021/EZ


Tribunal on its Own Motion, (Re:Monikhal Canal)               Applicant

                                   Versus

State of West Bengal & Ors.                                   Respondents


Date of hearing: 13.05.2026
CORAM:       HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
             HON'BLE MR. ISHWAR SINGH, EXPERT MEMBER

Applicant:      Suo Motu

Respondents:    Mr. Sibojyoit Chakrabarti, Advocate for respondent no.2
               (physically in EZB).
               Ms. Paushali Banerjee, Advocate for respondent no.3 (through
               VC).
               Mr. Rajib Ray, Advocate for respondent no.6 (through VC).

                                ORDER

1. Status Report by way of affidavit dated 11.05.2026 has been filed by respondent no.2 which is taken on record.

2. List on 24.08.2026 for further hearing.

Arun Kumar Tyagi, JM Ishwar Singh, EM May 13th, 2026 SN 1