Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(5) in Panjab University Act, 1947 (5)No person elected in his capacity as a member of any of the categories enumerated in Sub-Section (1) shall continue to hold his office after he has ceased to possess the requisite qualification.
