Allahabad High Court
Ravi Pawar vs State Of U.P. And Others on 5 March, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 73 of 2012 Applicant :- Ravi Pawar Opposite Party :- State of U.P. and Others Counsel for Applicant :- Salman Ahmad Counsel for Opposite Party :- Govt. Advocate,Ram Raj Pandey Hon'ble Ajai Tyagi,J.
Salman Ahmad, learned counsel for the applicant is present.
Although there is illness slip of Sri Ram Raj Pandey, learned counsel for the opposite party yet heard on delay.
There is a delay of 44 days in filing this appeal.
Delay is condoned.
Office to allot regular number.
List the matter on 04.04.2022.
Order Date :- 5.3.2022 PS