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Naresh Kumar Verma Etc vs Dy. Commissioner Of Income Tax Circle ... on 27 February, 2015

     ITEM NO.99                          REGISTRAR COURT. 2                     SECTION IIIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR M K HANJURA

     Petition(s)   for                  Special      Leave      to   Appeal     (C)      No(s).
     24334-24336/2014

     NARESH KUMAR VERMA ETC                                                      Petitioner(s)

                                                       VERSUS

     DY. COMMISSIONER OF INCOME TAX
     CIRCLE 35(1) AND ANR. ETC                                                    Respondent(s)

     (with interim relief and office report)

     WITH
     SLP(C) No. 29704/2014
     (With Office Report)

     Date : 27/02/2015 These petitions were called on for hearing today.

     For Petitioner(s)
                                         Mr. Brajesh Kumar,Adv.
                                         Mr. A.P. Sinha, Adv.
     For Respondent(s)
                                         Mrs. Anil Katiyar,Adv.
                                         Mr. Awadhesh Kumar Singh, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) No. 24334-24336/2014 The office report indicates that the learned counsel for the sole respondent has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the Rules.

The learned counsel for the sole respondent seeks and is given four weeks time, as last chance, to file the counter affidavit.

List again on 08.05.2015.

(M K HANJURA) Registrar PS