Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(2)(e) in Manipur Home Guards Act, 1989

(e)any other matter which has to be, or may be prescribed.