Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 23 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 23. Records. - A person carrying on the business referred to in Section 12 shall maintain the following records, namely:-(a)Seed Stock Register;(b)Seed Sale Particulars Register.
