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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1)(b) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(b)Meeting the expenses in connection with the illness including where necessary, the travelling expenses of the subscriber and members of his family and parents dependent on him/her.