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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(2)Promotion from non-gazetted to gazetted posts shall be considered by the Departmental Promotion Committee constituted under the chairmanship of the Chairman, Bihar Public Service Commission/or any Member nominated by him.