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[Cites 0, Cited by 0] [Section 46C(2)] [Section 46C] [Entire Act]

Union of India - Subsection

Section 46C(2)(c) in The Reserve Bank of India Act, 1934

(c)the making to the Exim Bank 4or the Reconstruction Bank or the Small Industries Bank, as the case may be of loans and advances for the purposes of any business of the Exim Bank or the Reconstruction Bank or the Small Industries Bank, as the case may be;