Section 15(1)(a) in The Rajasthan Urban Improvement Act, 1959

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State of Rajasthan - Subsection

Section 15(1)(a) in The Rajasthan Urban Improvement Act, 1959

(a)refuses to act, or becomes incapable of acting or absents himself for more than three consecutive months from the meetings of the Trust or of any committee of which he is a member and is unable to explain such absence to the satisfaction of the Trust, or

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State of Rajasthan - Subsection

Section 15(1)(a) in The Rajasthan Urban Improvement Act, 1959