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Allahabad High Court

State Of U.P. Thru. Secretary Secondary ... vs Satyendra Vikram Singh & 3 Others on 25 July, 2019

Bench: Govind Mathur, Chandra Dhari Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 307 of 2019
 

 
Appellant :- State Of U.P. Thru. Secretary Secondary Education & 2 Others
 
Respondent :- Satyendra Vikram Singh & 3 Others
 
Counsel for Appellant :- Standing Counsel
 
Counsel for Respondent :- Meenakshi Singh Parihar
 

 
Hon'ble Govind Mathur,Chief Justice
 
Hon'ble Chandra Dhari Singh,J.
 

This appeal is barred by limitation from 676 days. An application of similar nature has already been rejected by this Court on the count of delay as well as by looking into the merit of the matter.

Application seeking condonation of delay in filing the appeal hence is dismissed.

In the result, the appeal is also dismissed.

Order Date :- 25.7.2019 Asha (Chandra Dhari Singh,J.) (Govind Mathur, C.J.)