Allahabad High Court
State Of U.P. Thru. Secretary Secondary ... vs Satyendra Vikram Singh & 3 Others on 25 July, 2019
Bench: Govind Mathur, Chandra Dhari Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 307 of 2019 Appellant :- State Of U.P. Thru. Secretary Secondary Education & 2 Others Respondent :- Satyendra Vikram Singh & 3 Others Counsel for Appellant :- Standing Counsel Counsel for Respondent :- Meenakshi Singh Parihar Hon'ble Govind Mathur,Chief Justice Hon'ble Chandra Dhari Singh,J.
This appeal is barred by limitation from 676 days. An application of similar nature has already been rejected by this Court on the count of delay as well as by looking into the merit of the matter.
Application seeking condonation of delay in filing the appeal hence is dismissed.
In the result, the appeal is also dismissed.
Order Date :- 25.7.2019 Asha (Chandra Dhari Singh,J.) (Govind Mathur, C.J.)