Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52A] [Entire Act] State of Odisha - Subsection Section 52A(9) in The Orissa Public Demands Recovery Rules, 1963 (9)Sub-rules (1) to (8) shall apply to applications for renewal of registration also.
