Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 20 in The U.P. Blackmarketeer Prisoners Rules, 1979

20.

After the interview is over, the official present at the interview shall warn both the blackmarketeer prisoner and the visitor that future interviews arc liable to be prohibited if the visitor indulges in any publicity on behalf of such prisoner.