Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Maharashtra - Section

Section 9 in The Maharashtra Local Authority Members Disqualification Rules, 1987

9. Directions as to detailed working of these rules.

- The Commissioner or, as the case may be. Collector may from time to time issue such directions as he may consider necessary in regard to the detailed working of these rules.