Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(1) in The Gujarat University Act, 1949

(1)The annual accounts of the University shall be prepared under the direction of the [Executive Council] [This word was substituted for the word 'Syndicate' by Gujarat 6 of 1973, section 2 (2).] and shall be submitted to the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government for audit.