Section 9(8)(iii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

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State of Andhra Pradesh - Subsection

Section 9(8)(iii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(iii)Private Minority colleges or it managements shall not call for application for admission separately or individually for the Convener's seats under any circumstances.

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State of Andhra Pradesh - Subsection

Section 9(8)(iii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005