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Bombay High Court

Nivrutti S/O. Uttam Datir And Another vs The State Of Maharashtra Thr. The Police ... on 17 September, 2018

Bench: P.N. Deshmukh, Swapna Joshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

         CR. APPLICATION U/S 482 NO. 915 OF 2017

 Nivrutti S/o. Uttam Datir And Another             ....Petitioner
              V/S
 The State Of Maharashtra Thr. The Police       ....Respondent

Station Officer, Babhulgaon Dist. Yavatmal And Another Anand Shriniwas Deshpande For Petitioner App For State Sunil Vishwanath Ingole Dhananjay Gulabrao Patil For/r-2 For Respondent CORAM : P.N. DESHMUKH & MRS. SWAPNA JOSHI, JJ DATE : 17th September, 2018 P.C. :

Stand over to two weeks at the request of Adv. A.K.Tripathi holding for Adv. Mr.A.S Deshpande for Applicant as mentioned.
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