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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(1)(b) in Uttarakhand Ropeways Act, 2014

(b)to any other person selected in accordance with the Applicable Law, under such terms and conditions as may be mutually agreed upon between the State Government and the transferee.