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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(b) in The Central Administrative Tribunal Rules Of Practice, 1993

(b)When the Bench passes order directions, the Court officer shall ensure that the records of the case alongwith proceedings/orders of the Bench are transmitted immediately to the Judicial Branch. The Judicial Branch shall verify the case records received from the Court officer with reference to the cause list and take immediate steps to communicate the directions/orders of the Bench.