Section 19(3) in Himachal Pradesh Technical University Act, 2014
(3)All members of the Academic Council, other than ex-officio members, shall hold office for a term of two years:Provided that no person shall be or continue to be a member of the Academic Council in more than one capacity and, whenever a person becomes a member of the Academic Council in more than one capacity, he shall, within two weeks thereof choose the capacity in which he desires to be a member of the Academic Council and shall vacate the other seat.
