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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(1) in The Rajasthan Minor Mineral Concession Rules, 1986

(1)An application for the grant of a prospecting licence or its renewal shall be made to the concerned Mining Engineer/Assistant Mining Engineer in Form 1-D and Form 1-E respectively.