Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(2)(c) in Kerala Cooperative Societies Act, 1969

(c)making payments to the Government in accordance with the provisions of this Chapter, and for no other purpose.