Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 2 in The Indian Treasure-Trove Act, 1878 2. [Repeal of enactments.] Repealed by the Repealing and Amending Act, 1891 (12 of 1891), Section 2 and Sch. I.
