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Gujarat High Court

Ambu @ Amrutlal Parmanand Dodeja vs State Of Gujarat on 4 October, 2017

Author: Sonia Gokani

Bench: Sonia Gokani

                 R/CR.MA/24540/2017                                               ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL) NO. 24540 of
                                              2017

         ==========================================================
                AMBU @ AMRUTLAL PARMANAND DODEJA....Applicant(s)
                                    Versus
                        STATE OF GUJARAT....Respondent(s)
         ==========================================================
         Appearance:
         MR MR PRAJAPATI, ADVOCATE for the Applicant(s) No. 1
         MS HB PUNANI, APP for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MS JUSTICE SONIA GOKANI

                                      Date : 04/10/2017


                                       ORAL ORDER

Rule returnable on 10/10/2017. Learned APP waives service of notice of Rule on behalf of respondent-State.

Let the papers of investigation be called for.

(MS SONIA GOKANI, J.) ila Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Oct 07 11:14:49 IST 2017