Gujarat High Court
Ambu @ Amrutlal Parmanand Dodeja vs State Of Gujarat on 4 October, 2017
Author: Sonia Gokani
Bench: Sonia Gokani
R/CR.MA/24540/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL) NO. 24540 of
2017
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AMBU @ AMRUTLAL PARMANAND DODEJA....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
MR MR PRAJAPATI, ADVOCATE for the Applicant(s) No. 1
MS HB PUNANI, APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MS JUSTICE SONIA GOKANI
Date : 04/10/2017
ORAL ORDER
Rule returnable on 10/10/2017. Learned APP waives service of notice of Rule on behalf of respondent-State.
Let the papers of investigation be called for.
(MS SONIA GOKANI, J.) ila Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Oct 07 11:14:49 IST 2017