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Central Administrative Tribunal - Lucknow

Preeti Sonker vs Rdso on 13 October, 2025

10/14/25, 3:29 PM cis.cgat.gov.in/catlive/internal/order_content_view.php?no=53292 CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW 7/5, GOMTI NAGAR EXTENSION, LUCKNOW Order Sheet Item no.: 30 No of Adjournment: 18 O.A./297/2023 (LUCKNOW) [ SENIORITY ] Order Dated: 13/10/2025 Court No.: 1 PREETI SONKER Vs RDSO For Applicant(s) Advocate : D P SINGH HOLDING BRIEF FOR S C SHUKLA For Respondent(s) Advocate : PRAYAGMATI GUPTA Notes of The Registry Order of The Tribunal Heard learned counsel for the applicant, learned counsel for the respondents and perused the records. The Hon'ble Chairman in PT No. 44/2025 has transferred this OA from Lucknow Bench to Mumbai Bench of this Tribunal.

In compliance of the order passed in PT No. 44/2025, this OA is transferred from this Tribunal to Mumbai Bench.

Registry is directed to take follow up action and send the record as per rules within a week.




                                                  PANKAJ KUMAR                                             JUSTICE ANIL KUMAR OJHA
                                                  MEMBER (A)                                                             MEMBER (J)


    Digitally signed by                          Jn Singh
    Jay Narayan Singh                            ( ps )
      Date: 2025.10.14
       '15:30:20 +05'30




https://cis.cgat.gov.in/catlive/internal/order_content_view.php?no=53292                                                              1/1