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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Haryana State Industrial And ... vs Mahender Singh And Ors on 15 September, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                                             CR-376-2021 (O&M)
                                                       Date of decision:15.09.2022

HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORP. LTD.                   ..Petitioner(s)

                                       Versus

MAHENDER SINGH AND ORS.                                           ..Respondent(s)

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Akshay Jindal, Advocate Mr. Anil Chawla, Advocate Mr. P. K. Dwivedi, Advocate Mr. Suresh Ahlawat, Advocate Mr. Vandit Jain, Advocate Mr. Vipin Pal Yadav, Advocate Mr. B.K. Bagri, Advocate Mr. G.S.Shahpuri, Advocate Mr. Deepak Sabherwal, Advocate Mr. SudhirAggarwal, Advocate Mr. Kuldeep Sharma , Advocate and Mr. R. N.Lohan, Advocate Mr. Amit Jain, Advocate Mr. GauravAggarwal, Advocate Mr. Madan Pal, Advocate Mr. PritamSingh Saini, Advocate Mr. B.R. Mahajan Sr. Advocate With Mr. HarshVardhan Shehrawat Mr. J.S. Pannu AAG, Haryana.

ANIL KSHETARPAL, J For orders, see detailed order of the even date passed in Civil Revision No.814 of 2020 (O&M), titled as "Rajender Singh and another Vs. State of Haryana and others."

All the pending miscellaneous applications, if any, are also disposed of.


September 15th, 2022                                    (ANIL KSHETARPAL)
Preeti                                                       JUDGE

Whether speaking/reasoned          :       Yes
Whether reportable                 :       No

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