Punjab-Haryana High Court
Haryana State Industrial And ... vs Mahender Singh And Ors on 15 September, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-376-2021 (O&M)
Date of decision:15.09.2022
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORP. LTD. ..Petitioner(s)
Versus
MAHENDER SINGH AND ORS. ..Respondent(s)
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Akshay Jindal, Advocate Mr. Anil Chawla, Advocate Mr. P. K. Dwivedi, Advocate Mr. Suresh Ahlawat, Advocate Mr. Vandit Jain, Advocate Mr. Vipin Pal Yadav, Advocate Mr. B.K. Bagri, Advocate Mr. G.S.Shahpuri, Advocate Mr. Deepak Sabherwal, Advocate Mr. SudhirAggarwal, Advocate Mr. Kuldeep Sharma , Advocate and Mr. R. N.Lohan, Advocate Mr. Amit Jain, Advocate Mr. GauravAggarwal, Advocate Mr. Madan Pal, Advocate Mr. PritamSingh Saini, Advocate Mr. B.R. Mahajan Sr. Advocate With Mr. HarshVardhan Shehrawat Mr. J.S. Pannu AAG, Haryana.
ANIL KSHETARPAL, J For orders, see detailed order of the even date passed in Civil Revision No.814 of 2020 (O&M), titled as "Rajender Singh and another Vs. State of Haryana and others."
All the pending miscellaneous applications, if any, are also disposed of.
September 15th, 2022 (ANIL KSHETARPAL)
Preeti JUDGE
Whether speaking/reasoned : Yes
Whether reportable : No
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