Madhya Pradesh High Court
Shubhalay Villa A Partnership Firm vs Vishandas Parwani on 18 August, 2022
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 6627 of 2019 (SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS Vs VISHANDAS PARWANI AND OTHERS) Dated : 18-08-2022 List along with M.P. No.4187 of 2019.
(PRAKASH CHANDRA GUPTA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2022.08.18 18:00:43 IST