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[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(7)(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)Every nomination made including every notice of cancellation, if any, given by a Government servant under this rule, shall be sent to the Head of Office.