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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(5) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(5)The draft offer document shall also be displayed on the website of the issuer, lead manager(s) and the stock exchanges where the municipal debt securities are proposed to be listed.