Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(h) in The Central Industrial Security Force (Amendment and Validation) Act, 1999

(h)any other duty which may be entrusted to him by the Central Government from time to time.".