Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Madras Presidency - Section Section 43 in Madras Estates Land Act, 1908 43. [***] [ Section 43 was omitted by section 30 of the Madras Estate Land (Amendment) Act, 1934 (Madras Act VII of 1934).]
