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Gauhati High Court

High Court Bar Association vs The Gauhati High Court on 24 February, 2022

Bench: Chief Justice, Soumitra Saikia

                                                                Page No.# 1/5

GAHC010167942020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4908/2020

         HIGH COURT BAR ASSOCIATION,
         KOHIMA, H.Q. KOHIMA, NAGALAND. REGD. NO.HOME/SRC-6419, REP. BY
         ITS PRESIDENT, SHRI ASHIPRI ZHO, R/O. KOHIMA, NAGALAND.



         VERSUS

         THE GAUHATI HIGH COURT, GUWAHATI AND 7 ORS.
         REP. BY THE REGISTRAR, GAUHATI HIGH COURT, KOHIMA BENCH,
         KOHIMA, NAGALAND.

         2:THE REGISTRAR GENERAL
          GAUHATI HIGH COURT
          GUWAHATI.

         3:THE REGISTRAR (VIGILANCE) CUM IN CHARGE
          RECRUITMENT CELL
          GAUHATI HIGH COURT
          GUWAHATI.

         4:AISHWARYA NIGAM
          R/O. SM-45
          BLOCK-5
          SAHYADRI ENCLAVE
          BHADBHADA ROAD
          DEPOT
          BHOPAL-462003
          MADHYA PRADESH.

         5:SMTI. NIKILI ROCHILL
          C/O. ER. VITOSHE K ROCHILL
         ADDL. CHIEF ENGINEER (CIVIL)
          DEPTT. OF POWER (T AND G)
                                                                     Page No.# 2/5

             BELOW AG
             KOHIMA-797001
             NAGALAND.

            6:ROBERT LHUNGDIM
             R/O. KUKI CHRISTIAN CHURCH COMPOUND
             DEWLAHLAND
             IMPHAL
             MANIPUR-795001.

            7:THE STATE OF NAGALAND
             REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
             KOHIMA.

            8:THE PRINCIPAL SECRETARY
            TO THE GOVT. OF NAGALAND
             DEPTT. OF JUSTICE AND LAW
             NAGALAND
             KOHIMA

Advocate for the Petitioner   : MR. C T. JAMIR

Advocate for the Respondent : SC, GHC



            Linked Case : WP(C)/4910/2020

            QHETO A. CHOPHY
            S/O. SHRI AHOZHE CHOPHY
            R/O. CHEKIYIE VILLAGE
            P.O. AND P.S. DIMAPUR
            DIST. DIMAPUR
            NAGALAND.


             VERSUS

            THE GAUHATI HIGH COURT AND 6 ORS.
            GUWAHATI
            REP. BY THE REGISTRAR GENERAL
            GAUHATI HIGH COURT
            GUWAHATI
            ASSAM.

            2:THE REGISTRAR GENERAL
                                                        Page No.# 3/5

GAUHATI HIGH COURT
GUWAHATI
ASSAM.

3:THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI
ASSAM.

4:AISHWARYA NIGAM
R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003M MADHYA PRADESH.

5:ROBERT LHUNGDIM
R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
MANIPUR-795001.

6:THE STATE OF NAGALAND
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.

7:THE PRINCIPAL SECRETARY
TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. L WAPANG
Advocate for : SC
GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.



Linked Case : WP(C)/4909/2020

SMT. T. TILILA SANGTAM
D/O. Y.T. SANGTAM
R/O. CHUNGLIYIMTI VILLAGE
P.O. AND P.S. CHARE
DIST. TUENSANG
NAGALAND.
                                                        Page No.# 4/5



VERSUS

THE GAUHATI HIGH COURT AND 6 ORS.
GUWAHATI
REP. BY THE REGISTRAR
GAUHATI HIGH COURT
KOHIMA BENCH
KOHIMA
NAGALAND.

2:THE REGISTRAR GENERAL
GAUHATI HIGH COURT
 GUWAHATI.

3:THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI.

4:AISHWARYA NIGAM
R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003
MADHYA PRADESH.

5:ROBERT LHUNGDIM
R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
MANIPUR-795001.

6:THE STATE OF NAGALAND
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.

7:THE PRINCIPAL SECRETARY
TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. C T. JAMIR
Advocate for : SC
                                                                          Page No.# 5/5

            GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                      ORDER

Date : 24.02.2022 On the request of Mr. Falakyar Askari, learned counsel for the respondent No.4, list again on 09.03.2022.

               JUDGE                          CHIEF JUSTICE




Comparing Assistant