Section 44 in Sai Nath University, Jharkhand Act, 2012
44. Development Fund.
(1)The University shall also establish a Development fund. to which the following funds shall be credited, namely;a. Development fees which may be charged from students.b. All sums received from any other source for the purposes of the development of the University.c. All contributions made by the Sponsor.d. All contributions/donations made in this behalf by any other person or body which are not prohibited by any law for the being in force. ande. All incomes received from the endowment fund.(2)The funds credited to the development fund from time to time shall be utilized for the development of the University.
