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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(5) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(5)The duties and powers of the sub-divisional officers, the Circle Officers and other Revenue Officers shall be such as may be imposed or conferred on them by or under this Act or any other law in force for the time being or any general or special order of the Government published in the official Gazette in this behalf.