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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1) in The Punjabi University Act, 1961

(1)The authorities of the University may make Regulations consistent with this Act, the Statutes and the Ordinances -
(a)laying down the procedure to be observed at their meeting and the number of members required to form a quorum; and
(b)providing for all matters which by this Act, the Statutes or the Ordinances are to be prescribed by Regulations.