Madhya Pradesh High Court
Anil @ Annu vs The State Of Madhya Pradesh on 8 April, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8166 of 2019 (ANIL @ ANNU Vs THE STATE OF MADHYA PRADESH) Dated : 08-04-2022 List along with Cr.A. No. 8306/2019.
(SUJOY PAUL) (ARUN KUMAR SHARMA)
JUDGE JUDGE
Akm
Signature Not Verified
SAN
Digitally signed by AKANKSHA MAURYA
Date: 2022.04.11 12:33:16 IST