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State of Odisha - Section

Section 3 in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959

3. Term of office of Directors.

- The term of the office of the Directors shall be three years. It shall, however, be open to the Central Warehousing Corporation and the State Government to withdraw at any time any director or directors nominated by them and nominate other directors in their place for the unexpired period of the term of office for which the directors were originally nominated.