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Bengal Presidency - Section

Section 68 in The Bengal Embankment Act, 1882

68. Final order of apportionment. -

On the completion of any charge or apportionment under this Act, the Collector shall make an order specifying the estates and tenures in respect of which any sum charged or apportioned is payable, and the sums payable in respect of each of the instalments of such sums, and the dates on which such sums are payable.