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[Cites 0, Cited by 2] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(h) in The Dentists Act, 1948

(h)prescribe the standards of examinations and other requirements to be satisfied to secure for the qualifications recognition under this Act;
(ha)the designated authority, other languages and the manner of conducting of uniform entrance examination to all dental educational institutions at the undergraduate level and post-graduate level;