Bombay High Court
Darshana Hemendra Mapara vs Sabhajit Ramyash Yadav And 5 Ors. on 11 March, 2026
Author: S. M. Modak
Bench: M.S.Karnik, S. M. Modak
23-WP-444-2022 & Ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.444 OF 2022
SATISH WITH
RAMCHANDRA
SANGAR INTERIM APPLICATION (L) NO.30209 OF 2022
Digitally signed by
WITH
SATISH RAMCHANDRA
SANGAR SHOW CAUSE NOTICE NO.5 OF 2022
Date: 2026.03.13
11:10:26 +0530 IN
WRIT PETITION NO.444 OF 2022
Sabhajit Ramyash Yadav and Anr. ...Petitioners
V/s.
State of Maharashtra and Ors. ...Respondents
===================================================
WITH
INTERIM APPLICATION NO.3299 OF 2021
IN
WRIT PETITION NO.444 OF 2022
Pooja Sharma W/o. Chetan Mapara
(Intervenor) ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
===================================================
WITH
INTERIM APPLICATION NO.3307 OF 2021
IN
WRIT PETITION NO.444 OF 2022
Darshana Hemendra Mapara ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
Satish Sangar 1/5
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23-WP-444-2022 & Ors.doc
INTERIM APPLICATION NO.3303 OF 2021
IN
WRIT PETITION NO.444 OF 2022
Nikita Hemendra Mapara ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
===================================================
INTERIM APPLICATION NO.3298 OF 2021
IN
WRIT PETITION NO.444 OF 2022
Shweta Hemendra Mapara ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
===================================================
INTERIM APPLICATION NO.3300 OF 2021
IN
WRIT PETITION NO.444 OF 2022
Reliance Enterprise, Builders and
Developers ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
===================================================
WITH
INTERIM APPLICATION (L) NO.29097 OF 2021
IN
WRIT PETITION NO.444 OF 2022
A. Anita Advani and
B. Shanta Advani and Ors. ...Applicants
Satish Sangar 2/5
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23-WP-444-2022 & Ors.doc
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
===================================================
WITH
INTERIM APPLICATION (L) NO.5562 OF 2022
IN
WRIT PETITION NO.444 OF 2022
Triveni Co-operative Housing Society ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
===================================================
WITH
INTERIM APPLICATION (L) NO.5474 OF 2022
IN
WRIT PETITION NO.444 OF 2022
Reliance Estate Developer ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
===================================================
WITH
INTERIM APPLICATION NO.3178 OF 2021
IN
WRIT PETITION NO.444 OF 2022
Hill View Co-operative Housing
Society Ltd. ...Applicant
V/s.
Sabhajit Ramyash Yadav and Ors. ...Respondents
Satish Sangar 3/5
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23-WP-444-2022 & Ors.doc
WITH
INTERIM APPLICATION (L) NO.30186 OF 2022
IN
WRIT PETITION NO.444 OF 2022
Catalyst Trusteeship Ltd. ...Applicant
V/s.
Sabhajit Ramyash Yadav and Anr. ...Respondents
===================================================
WITH
WRIT PETITION NO.3002 OF 2024
WITH
INTERIM APPLICATION (L) NO.26595 OF 2025
Ragini Kamal Chokshi ...Petitioner/Applicant
V/s.
State of Maharashtra and Ors. ...Respondents
===================================================
WITH
INTERIM APPLICATION (L) NO.30150 OF 2022
IN
WRIT PETITION NO.3002 OF 2024
Catalyst Trusteeship Ltd. ...Applicant
V/s.
Ragini Kamal Chokshi and Ors. ...Respondents
===================================================
Mr.Vikram A. Jakhadi, Advocate for Petitioners.
Mr.Suraj Gupte, AGP for Respondents-State in Writ Petition No.444
of 2022.
Smt.P.H.Kantharia, Government Pleader for Respondents-State in
Writ Petition No.3002 of 2024.
Satish Sangar 4/5
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23-WP-444-2022 & Ors.doc
Mr.Rakesh Pandey a/w Mr.T.Monis, Advocate for original Respondent
No.4 in Writ Petition No.444 of 2022.
Mr.Sunny Shah a/w Mr.Yash Kataria i/b. Mr.Kartik Garg, Advocate for
Petitioner in Writ Petition No.3002 of 2024 and for Applicant in
Interim Application (L) No.26595 of 2025.
Ms.Pooja Dalvi a/w Mr.Chetan Hadolikar i/b. CHH Legal, Advocates
for Respondent No.14 in Interim Application (L) No.26595 of 2025.
Mr.Nitin C. Pawar, Court Receiver.
Ms.Anjushri Govande (NT), Collector Office, MSD.
Mr.Vishal Jadhav, Asst.Revenue Officer, Tah. Borivali Office.
Mr.Ganesh Behre, Asst.Revenue Officer, Collector Office, Bandra.
Mr.Chandrakant Shendge, Revenue Asst. Tahsildar Kurla Office.
===================================================
CORAM : M.S.KARNIK &
S. M. MODAK, JJ.
DATE : 11th MARCH 2026 P. C. :-
1. We have perused the order dated 12th February 2026 passed by this Court. Learned counsel for Respondent No.4 seeks two weeks' further time which is granted to file response in terms of the order dated 12th February 2026.
2. List the matters on 7th April 2026.
3. The parties are at liberty to file reply to the Interim Applications in the Office within a period of one week from today.
(S. M. MODAK, J.) (M. S. KARNIK, J.) Satish Sangar 5/5 ::: Uploaded on - 13/03/2026 ::: Downloaded on - 13/03/2026 22:23:02 :::