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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(5) in Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007

(5)The Selection Committee shall prepare as select list of candidates on the basis of the marks obtained in the competitive examination or oral interview or both as the case may be and such list shall contain twice the number of vacant posts. This select list shall be submitted to the appointing authority.