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State of Goa - Section

Section 97 in The Goa Panchayat Raj Act, 1994

97. Prohibition against burying or burning, in unauthorized places.

- No person shall in any Panchayat area bury, burn or otherwise dispose off or cause or suffer to be buried, burnt or otherwise dispose off any corpse in any place within hundred meters of a dwelling place or any source of drinking water-supply other than a place registered under section 94 or licensed under section 95, or provided by the Panchayat.