Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12E(1)] [Section 12E] [Entire Act]

State of Haryana - Subsection

Section 12E(1)(c) in The Societies Registration Act, 1860

(c)that the registration certificate has been obtained by misrepresentation or fraud;