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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(i) in Rajasthan Co-operative Societies Act, 1965

(i)"family" means a family consisting of a husband and a wife, their children and grand-children being dependent on them and the widowed mother of the husband so dependent;