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[Cites 0, Cited by 17] [Entire Act]

State of West Bengal - Section

Section 8 in The West Bengal Premises Tenancy Act, 1997

8. Chapter IV to have overriding effect.

- The provisions of this Chapter or the rules made thereunder shall have effect notwithstanding anything inconsistent therewith contained elsewhere in this Act or in any other law for the time being in force.