Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Rajasthan - Subsection Section 58(e) in Rajasthan Factories Rules, 1951 (e)An Inspector may by an order in writing direct the Manager to produce within time specified in such an order a report of examination of a sizing cylinder in Form 9 by a competent person.
